Sri Rajesh Ghosh vs The State Of Tripura
2026 Latest Caselaw 191 Tri

Tripura High Court

Sri Rajesh Ghosh vs The State Of Tripura on 2 February, 2026

      2


                                                 HIGH COURT OF TRIPURA
                                                       AGARTALA
                                                       A.B. No.5 of 2026

      Sri Rajesh Ghosh
                                                                                    ---- Petitioner(s)
                                                            Versus
      The State of Tripura
                                                                                   ----Respondent(s)

For Petitioner(s) : Mr. Manojit Saha, Adv. For Respondent(s) : Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

02/02/2026

Heard both the sides.

List the matter on 04.02.2026 for order.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.05 10:47:44 -08'00'

Deepshikha