Shikha Chakraborty vs The State Of Tripura And 4 Others
2026 Latest Caselaw 183 Tri

Tripura High Court

Shikha Chakraborty vs The State Of Tripura And 4 Others on 2 February, 2026

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                           HIGH COURT OF TRIPURA
                                 AGARTALA
                              WP(C)No.650 of 2025
          Shikha Chakraborty
                                                               ---Petitioner(s)
                                         Versus
          The State of Tripura and 4 Others
                                                             ----Respondent(s)

For Petitioner(s) : Mr. Kundan Pandey, Adv. For Respondent(s) : Mr. Pradyumna Gautam, Sr. G.A. Mr. Bibhal Nandi Majumder, Sr. Adv. Mr. Kushal Deb, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 02/02/2026 Learned Counsel Mr. K. Pandey is present for the petitioner.

Mr. P. Gautam, Learned Sr. G.A. appears for the respondents

No.1 and 2.

Learned Senior Counsel Mr. B. N. Majumder assisted by Mr.

K. Deb, Learned Counsel appears for the respondents No.3-5 and

seeks indulgence to file counter-affidavit.

Request is considered.

List this matter on 09.04.2026.

In the meantime the respondents may file counter-affidavit

supplying copy to the other side.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.03 16:00:40 +05'30' Moumita