State Bank Of India vs The State Of Tripura & Others
2026 Latest Caselaw 173 Tri

Tripura High Court

State Bank Of India vs The State Of Tripura & Others on 2 February, 2026

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                                                             HIGH COURT OF TRIPURA
                                                               _A_G_A_R_T_A_L_A_
                                                                WP(C) No.471 of 2025

             State Bank of India
                                                                                                  .......Petitioner(s)
                                         VERSUS
             The State of Tripura & others

                                                                                             .......Respondent(s)

For Petitioner(s) : Mr. P Roy Barman, Sr. Advocate., Mr. Prabir Saha, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

02/02/2026

None for the State of Tripura.

List on 03.02.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.02.03 02:34:07 -08'00'