Shri Bikash Roy vs Sri Apurba Roy And Others
2026 Latest Caselaw 1187 Tri

Tripura High Court

Shri Bikash Roy vs Sri Apurba Roy And Others on 27 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                                             HIGH COURT OF TRIPURA
                                                               _A_G_A_R_T_A_L_A_
                                                               Cont. Cas(C) No.62 of 2025
Shri Bikash Roy
                                                                                                        .....Petitioner
                                                                   _V_E_R_S_U_S_
Sri Apurba Roy and Others
                                                                                                      .....Respondents

For Appellant(s) : Mr. P. Roy Barman, Sr. Advocate.

Mr. S. Bhattacharjee, Advocate. Mr. K. Nath, Advocate.

For Respondent(s) : Mr. D. Sarma, Addl. G.A. HON'BLE JUSTICE DR. T. AMARNATH GOUD HON'BLE MR. JUSTICE BISWAJIT PALIT _O_ R_ D_ E_ R_ 27.02.2026 When the case is called, both sides present. It is represented at the Bar that the Hon'ble Apex Court vide order dated 12.01.2026 has stayed the further proceedings.

In view of above, the present CC stands closed. However, it is made clear that once the decision comes up by the Hon'ble Apex Court, the petitioner is at liberty to act accordingly.

B. PALIT, J DR.T. AMARNATH GOUD, J

A. Ghosh ANJAN GHOSH Digitally signed by ANJAN GHOSH Date: 2026.03.03 16:23:28 +05'30'