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Sri Gouranga Ghosh vs The State Of Tripura And 8 Others
2026 Latest Caselaw 1183 Tri

Citation : 2026 Latest Caselaw 1183 Tri
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Gouranga Ghosh vs The State Of Tripura And 8 Others on 27 February, 2026

                                        Page 1 of 1



                           HIGH COURT OF TRIPURA
                                 AGARTALA
                              WP(C)No.313 of 2025
          Sri Gouranga Ghosh
                                                                ---Petitioner(s)
                                         Versus
          The State of Tripura and 8 Others
                                                            ----Respondent(s)

For Petitioner(s) : Ms. Ishpa Chakma, Adv. For Respondent(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Samarjit Bhattacharjee, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

27/02/2026

At the request of Learned Counsel Ms. I. Chakma appearing

for the petitioner, list this matter on 13.05.2026.

Learned Senior Counsel Mr. P. Roy Barman assisted by Mr.

S. Bhattacharjee appears for the respondents No.5 and 8.



                                                                   JUDGE




 MOUMITA                       Digitally signed by
                               MOUMITA DATTA

 DATTA                         Date: 2026.03.02
                               11:48:54 +05'30'
Moumita
 

 
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