Shri Sujit Chakraborty vs The State Of Tripura
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Tripura High Court

Shri Sujit Chakraborty vs The State Of Tripura on 26 February, 2026

                                                  HIGH COURT OF TRIPURA
                                                        AGARTALA

                                                        BA No.39 of 2026

                               Shri Sujit Chakraborty

                                                                                      ....Applicant(s)
                               on behalf of
                               Shri Rupak Bhattacherjee
                                                                             ........Accused Petitioner

                                                               Versus

                               The State of Tripura.
                                                                                    ....Respondent(s)

For Applicant(s) : Ms. Saswati Nag, Advocate.

Mr. Ratan Datta, Advocate.

For Respondent(s) : Mr. Raju Datta,PP.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

26.02.2026

Ld. PP, Mr. Raju Datta appears for state respondent.

Ld. PP will produce the CD on the next date.

Call for the Trial Court record.

List the matter on 02.03.2026.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.02.26 17:45:59 +05'30'

Saikat Sarma