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Sri Symalendu Majumdar vs The State Of Tripura And Another
2026 Latest Caselaw 1066 Tri

Citation : 2026 Latest Caselaw 1066 Tri
Judgement Date : 25 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Symalendu Majumdar vs The State Of Tripura And Another on 25 February, 2026

      2


                                             HIGH COURT OF TRIPURA
                                                   AGARTALA
                                             Crl. Petn. No.25 of 2025

      Sri Symalendu Majumdar
                                                                               ---- Petitioner(s)
                                                         Versus
      The State of Tripura and another
                                                                              ----Respondent(s)

For Petitioner(s) : Mr. Pijush Kanti Biswas, Sr. Adv, Mr. Chinfru Mog, Adv.

For Respondent(s) : Mr. Raju Datta, P.P., Mr. Debalay Bhattacharya, Sr. Adv, Mr. Agniva Chakrabarti, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

25/02/2026

At the request of Learned Senior Counsel, Mr. Debalay

Bhattacharya appearing on behalf of the respondent No.2, list the

matter on 03.04.2026.

Learned P.P., Mr. Raju Datta is present on behalf of the

respondent-State.

Learned Senior Counsel, Mr. Pijush Kanti Biswas

assisted by Learned Counsel, Mr. Chinfru Mog is present on behalf

of the petitioner.

No further accommodation will be granted on the next

date.


                                                                                    JUDGE




AMRITA       Digitally signed by
             AMRITA DEB

DEB          Date: 2026.02.26
             14:32:03 -08'00'

Deepshikha
 

 
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