Unknown vs For The
2026 Latest Caselaw 1061 Tri

Citation : 2026 Latest Caselaw 1061 Tri
Judgement Date : 25 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For The on 25 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                               Page 1 of 1




                                                     HIGH COURT OF TRIPURA
                                                           AGARTALA
                                                        CRL.A NO.21 OF 2024

                                           HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                         HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                        Present:
                        For the Appellant(s)                   : Mr. Somik Deb, Sr. Advocate.
                                                                 Mr. P. Chakraborty, Advocate.

                        For the Respondent(s)                  : Mr. R. Datta, P.P.

Mr. P.K. Biswas, Sr. Advocate. Mr. S. Kar Bhowmik, Sr. Advocate. Mr. P. Biswas, Advocate. Mr. J. Rahaman, Advocate. Mr. R. Nath, Advocate.

Mr. E.L. Darlong, Advocate.

25.02.2026

Order

Heard.

Mr. Rajib Saha, learned counsel is directed to assist the appellant in this matter as Amicus Curiae. Learned P.P., shall take steps to serve the said papers upon Mr. Rajib Saha, Amicus Curiae.

List this matter on 10.03.2026.




              S. DATTA PURKAYASTHA, J                                DR. T. AMARNATH GOUD, J




  suhanjit

RAJKUMAR     Digitally signed by
             RAJKUMAR SUHANJIT
SUHANJIT     SINGHA

Date: 2026.02.27 15:11:51 SINGHA +05'30'