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Unknown vs For The
2026 Latest Caselaw 1057 Tri

Citation : 2026 Latest Caselaw 1057 Tri
Judgement Date : 25 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For The on 25 February, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                           Page 1 of 1




                                                  HIGH COURT OF TRIPURA
                                                        AGARTALA
                                                     WA NO.72 OF 2025

                                           HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                         HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                        Present:
                        For the Appellant(s)               : Mr. D. Sharma, Addl. G.A.

                        For the Respondent(s)              : Mr. P. Roy Barman, Sr. Advocate.

Mr. S. Bhattacharjee, Advocate. Mr. D. Paul, Advocate. Mr. K. Nath, Advocate. Mr. K. Chakraborty, Advocate. Ms. S. Deb Barman, Advocate.

25.02.2026

Order

As prayed for learned counsel appearing for the respondents, list this matter on 10.03.2026.




              S. DATTA PURKAYASTHA, J                            DR. T. AMARNATH GOUD, J




  suhanjit

RAJKUMAR     Digitally signed by
             RAJKUMAR SUHANJIT
SUHANJIT     SINGHA

Date: 2026.02.27 15:18:22 SINGHA +05'30'

 
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