Smt. Ritu Parna Sen On Behalf Of Sri ... vs The State Of Tripura
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Tripura High Court

Smt. Ritu Parna Sen On Behalf Of Sri ... vs The State Of Tripura on 24 February, 2026

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                            HIGH COURT OF TRIPURA
                                    AGARTALA
                                  BA No.21 of 2026
          Smt. Ritu Parna Sen on behalf of Sri Abhijit Nama
                                                                ---Applicant(s)
                                          Versus
          The State of Tripura
                                                            ----Respondent(s)

For Applicant(s) : Mr. Debajit Biswas, Adv. For Respondent(s) : Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

24/02/2026

Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.25 10:19:17 +05'30' Moumita