Sri Litan Kar & Others vs The State Of Tripura & Others
2026 Latest Caselaw 2585 Tri

Tripura High Court

Sri Litan Kar & Others vs The State Of Tripura & Others on 16 April, 2026

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                                                   HIGH COURT OF TRIPURA
                                                     _A_G_A_R_T_A_L_A_
                                                      WP(C) No. 165 of 2026

               Sri Litan Kar & others
                                                                                       .........Petitioner(s)
                                           -V E R S U S-
               The State of Tripura & others
                                                                                       .......Respondent(s)

For Petitioner(s) : Mr. Arijit Bhaumik, Advocate, Ms. Ishpa Chakma, Advocate.

For Respondent(s) : Mr. Dipankar Sharma, Addl G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

16/04/2026 Notice to the respondents.

Mr. Dipankar Sharma, Additional Government Advocate

appears on behalf of Mr. Mangal Debbarma, Additional Government

Advocate and accepts notice for all the respondents.

For filing of counter affidavit, list on 14.05.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D'Barma

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.04.16 14:12:46 +05'30'