Ashim Shil vs The State Of Tripura & Anr
2026 Latest Caselaw 2565 Tri

Tripura High Court

Ashim Shil vs The State Of Tripura & Anr on 13 April, 2026

                                       HIGH COURT OF TRIPURA
                                             AGARTALA
                                         Crl. Petn. No.43 of 2025

             Ashim Shil
                                                                                ----Petitioner(s)
                                                      Versus
             The State of Tripura & Anr.
                                           [---
                                                                              ----Respondent(s)

For Petitioner(s) : Mr. Koomar Chakraborty, Adv. For Respondent(s) : Mr. Raju Datta, P.P. HON'BLE MR. JUSTICE BISWAJIT PALIT Order 13/04/2026

Learned Counsel, Mr. Koomar Chakraborty appearing on

behalf of the petitioner submitted that the petitioner has filed an

additional affidavit and sought for an adjournment for hearing of this case.

Request is considered.

List the matter on 15.07.2026.

Learned P.P., Mr. Raju Datta is present on behalf of the

respondents-State.

JUDGE

Snigdha

SNIGDHA Digitally signed by SNIGDHA DAS

DAS Date: 2026.04.13 18:06:53 +05'30'