Sri Sanjoy Das vs The State Of Tripura And Anr
2026 Latest Caselaw 2559 Tri

Tripura High Court

Sri Sanjoy Das vs The State Of Tripura And Anr on 13 April, 2026

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                              HIGH COURT OF TRIPURA
                                      AGARTALA
                                Crl.Petn. No.71 of 2025
          Sri Sanjoy Das
                                                             ---Petitioner(s)
                                             Versus
          The State of Tripura and Anr.
                                                          ----Respondent(s)

For Petitioner(s) : Mr. Debesh Chandra Roy, Adv. For Respondent(s) : Mr. Raju Datta, P.P. Mr. Samar Das, Adv. Mr. Agniva Chakrabarti, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

13/04/2026

Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.04.13 17:30:43 +05'30' Moumita