Sri Gopi Nath Saha vs Smt. Bina Roy
2026 Latest Caselaw 2525 Tri

Tripura High Court

Sri Gopi Nath Saha vs Smt. Bina Roy on 10 April, 2026

                                                  HIGH COURT OF TRIPURA
                                                        AGARTALA
                                                Crl. Rev. P. No. 58 of 2025

       Sri Gopi Nath Saha
                                                                                 ---- Petitioner(s)
                                                          Versus
       Smt. BIna Roy
                                                                                ----Respondent(s)

For Petitioner(s) : Mr. Kabrabam Dhirendra Singha, Adv. For Respondent(s) : Ms. Aradhita Debbarma, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 10/04/2026

Learned Counsel Mr. Kabrabam Dhirendra Singha, appearing on

behalf of the petitioner, has sought for an adjournment.

Learned Counsel Ms. Aradhita Debbarma, is present on behalf of

the respondents.

List the matter on 13.04.2026 for final hearing.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.04.10 17:54:23 +05'30'

Satabdi