Sri Ajit Datta vs Sri Mithan Das & Anr
2026 Latest Caselaw 2523 Tri

Tripura High Court

Sri Ajit Datta vs Sri Mithan Das & Anr on 10 April, 2026

                                            HIGH COURT OF TRIPURA
                                                  AGARTALA
                                            Crl. A. No. 08 of 2024(D/O)
      Sri Ajit Datta
                                                                                ---- Petitioner(s)
                                                                  Versus
      Sri Mithan Das & Anr.
                                                                               ----Respondent(s)

For Petitioner(s) : Mr. Kishor Kumar Pal, Adv. For Respondent(s) : Mr. Sankar Lodh, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 10/04/2026

In view of the communication of SDJM, Bishalgarh seeking

extension of time for disposal of the case, further 6(six) months time is

given to the Ld. Trial Court to dispose of the case.

No further time will be extended.

Registrar (Judicial) be asked to communicate the order to the

concerned Court, immediately.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.04.10 17:47:34 +05'30'

Satabdi