Sri Kishore Roy & Another vs Sri Kamalesh Paul
2026 Latest Caselaw 2519 Tri

Tripura High Court

Sri Kishore Roy & Another vs Sri Kamalesh Paul on 10 April, 2026

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                                                              HIGH COURT OF TRIPURA
                                                                _A_G_A_R_T_A_L_A_
                                                                  CRP No. 30 of 2026

             Sri Kishore Roy & another
                                                                                                     .......Petitioner(s)
                                                                         - VERSUS -
             Sri Kamalesh Paul
                                                                                                   .......Respondent(s)

For Petitioner(s) : Mr. Subendu Notia, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R=

10/04/2026 At the request of the counsel for the petitioners, list the matter

on 22.05.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D'Barma

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.04.10 10:34:09 +05'30'