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Suniti Bala Nath vs The Sub-Divisional Magistrate
2026 Latest Caselaw 2511 Tri

Citation : 2026 Latest Caselaw 2511 Tri
Judgement Date : 10 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Suniti Bala Nath vs The Sub-Divisional Magistrate on 10 April, 2026

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                                          HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                                 RSA No.02 of 2026

               Suniti Bala Nath
                                                                           -----Appellant(s)
                                                  VS
               The Sub-Divisional Magistrate, Kanchanpur and Ors.
                                                                          -----Respondent(s)

For Appellant(s) : Mr. Sisir Chakraborty, Adv. For Respondent(s) : Mr. Karnajit De, Addl. G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R=

10/04/2026

List the matter on 17.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHA BHATTACHARJEE Date: 2026.04.10 RJEE 13:18:48 +05'30' Sabyasachi B

 
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