Sri Ajit Nag vs Smt. Rubi Pal
2026 Latest Caselaw 2506 Tri

Tripura High Court

Sri Ajit Nag vs Smt. Rubi Pal on 10 April, 2026

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                                          HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                                 RSA No.07 of 2026

               Sri Ajit Nag
                                                                          -----Appellant(s)
                                                           VS
               Smt. Rubi Pal
                                                                         -----Respondent(s)

For Appellant(s) : None. For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R=

10/04/2026

None for the appellant.

List the matter on 17.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHAR BHATTACHARJEE Date: 2026.04.10 JEE 13:19:39 +05'30'

Sabyasachi B