Sri Sudhangshu Kumar Ghosh vs Sri Apurba Roy & Others
2026 Latest Caselaw 2502 Tri

Tripura High Court

Sri Sudhangshu Kumar Ghosh vs Sri Apurba Roy & Others on 10 April, 2026

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                       HIGH COURT OF TRIPURA
                         _A_G_A_R_T_A_L_A_
                         Cont.Cas (C) 35 of 2023

Sri Sudhangshu Kumar Ghosh
                                                       ...... Petitioner(s)
                            VERSUS
Sri Apurba Roy & others
                                                     ...... Respondent(s)

Cont.Cas (C) 36 of 2023

Sri Churamani Malakar ...... Petitioner(s) VERSUS Sri Apurba Roy & others ...... Respondent(s)

Cont.Cas (C) 37 of 2023 Sri Amar Ch. Saha ...... Petitioner(s) VERSUS Sri Apurba Roy & others ...... Respondent(s)

Cont.Cas (C) 38 of 2023 Sri Sachindra Majumder ...... Petitioner(s) VERSUS Sri Apurba Roy & others ...... Respondent(s)

Cont.Cas (C) 39 of 2023 Sri Phani Bhusan Roy ...... Petitioner(s) VERSUS Sri Apurba Roy & others

Cont.Cas (C) 121 of 2023

Sri Bikash Roy ...... Petitioner(s) VERSUS Sri Apurba Roy & others ...... Respondent(s)

For Petitioner(s) : Mr. P Roy Barman, Sr. Advocate, Mr. Samarjit Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate.

For Respondent(s) : Mr. Dipankar Sharma, Addl. G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R=

10/04/2026

List these matters on 19.06.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D'Barma

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.04.10 10:35:00 +05'30'