Sri Jantu Das For And On Behalf Of Accused ... vs The State Of Tripura And Another
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Tripura High Court

Sri Jantu Das For And On Behalf Of Accused ... vs The State Of Tripura And Another on 9 April, 2026

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                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                              B.A. No.29 of 2026

      Sri Jantu Das for and on behalf of accused persons Shri Pradip
      Nama @ Gontu and others
                                                                         ---- Applicant(s)
                                                    Versus
      The State of Tripura and another
                                                                        ----Respondent(s)

For Applicant(s) : Mr. Samar Das, Adv. For Respondent(s) : Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

09/04/2026

List the matter on 08.05.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.04.10 06:00:59 -07'00' Deepshikha