Fortuna Agro Plantations Limited vs Mr. Puneet Agarwal & Others
2026 Latest Caselaw 2425 Tri

Tripura High Court

Fortuna Agro Plantations Limited vs Mr. Puneet Agarwal & Others on 8 April, 2026

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                                             HIGH COURT OF TRIPURA
                                                   AGARTALA
                        Cont.Cas(C) No.68 of 2023
Fortuna Agro Plantations Limited
                                                                                   .........Petitioner(s);
                                                           Versus
Mr. Puneet Agarwal & others
                                                                                .........Respondent(s)

For Petitioner(s) : Mr. Dhruba Jyoti Saha, Advocate. For Respondent(s) : Mr. Raju Datta, Advocate. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 08/04/2026

List the matter on 24.06.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.04.09 17:04:14 +05'30'