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Sri Jahar Sur Chowdhury vs The Union Of India & Others
2026 Latest Caselaw 2419 Tri

Citation : 2026 Latest Caselaw 2419 Tri
Judgement Date : 8 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Jahar Sur Chowdhury vs The Union Of India & Others on 8 April, 2026

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                                                              HIGH COURT OF TRIPURA
                                                                _A_G_A_R_T_A_L_A_
                                                                 WP(C) No.686 of 2024

                Sri Jahar Sur Chowdhury
                                                                                             .........Petitioner(s)
                                                                  -V E R S U S-
                The Union of India & others
                                                                                             .......Respondent(s)

For Petitioner(s) : Mr. B N Majumder, Sr. Advocate, Mr. S Sarkar, Advocate. For Respondent(s) : Mr. Bidyut Majumder, Dy.S.G.I, Mr. P Gautam, Sr. G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

08/04/2026

Admit.

List for hearing in due course.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.04.09 13:47:53 +05'30'

 
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