Mr. Bishal Kalai & Others vs The State Of Tripura & Others
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Tripura High Court

Mr. Bishal Kalai & Others vs The State Of Tripura & Others on 8 April, 2026

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                                                  HIGH COURT OF TRIPURA
                                                    _A_G_A_R_T_A_L_A_
                                                     WP(C) No.680 of 2025

                     Mr. Bishal Kalai & others
                                                                                  .........Petitioner(s)
                                                 -V E R S U S-
                     The State of Tripura & others
                                                                                  .......Respondent(s)

For Petitioner(s) : Mrs. Sujata Deb (Gupta), Advocate, Mr. Ramprasad Gope, Advocate. For Respondent(s) : Mr. P Gautam, Sr. G.A, Mr. Sankar Lodh, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

08/04/2026

At the request of Mr. P Gautam, learned Senior Government

Advocate for the respondents No. 3 to 10, list the matter on 27.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.04.09 13:47:28 +05'30'