Rangchak Tripura vs Tripura University And 3 Others
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Tripura High Court

Rangchak Tripura vs Tripura University And 3 Others on 8 April, 2026

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                                HIGH COURT OF TRIPURA
                                      AGARTALA
                                   WP(C)No.167 of 2025
          Rangchak Tripura
                                                              ---Petitioner(s)
                                            Versus
          Tripura University and 3 Others
                                                           ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Dipjyoti Paul, Adv.

For Respondent(s) : Mr. B. P. Sahu, Sr. Adv.

Ms. Loha Liriina, Adv.

Mr. Kausik Paul, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

08/04/2026

Learned Senior Counsel Mr. P. Roy Barman assisted by Mr.

D. Paul, Learned Counsel appears for the petitioner.

Learned Senior Counsel Mr. B. P. Sahu assisted by Ms. Loha

Liriina and Mr. K. Paul, Learned Counsel is present for the

respondents.

Perused the documents.

The respondent-University is asked to submit one affidavit

narrating all the things.

In the meantime the petitioner may obtain necessary

instructions from his client regarding appearance in the exam.

List this matter on 23.04.2026.

A copy of this order be supplied to Learned Senior Counsel

appearing for the Tripura University-respondents.

JUDGE MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.04.09 14:22:54 +05'30' Moumita