Sri Goutam Bhattacharjee vs The State Of Tripura And Another
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Tripura High Court

Sri Goutam Bhattacharjee vs The State Of Tripura And Another on 8 April, 2026

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                            HIGH COURT OF TRIPURA
                                   AGARTALA
                                WP(C)No.78 of 2026
          Sri Goutam Bhattacharjee
                                                                 ---Petitioner(s)
                                         Versus
          The State of Tripura and Another
                                                           ----Respondent(s)

For Petitioner(s) : Mr. Kawsik Nath, Adv. For Respondent(s) : Mr. Karnajit De, Add. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

08/04/2026

Learned Counsel Mr. K. Nath appears for the petitioner and

seeks indulgence to file rejoinder.

Request is considered.

List this matter on 09.07.2026.

Learned Addl. G.A. Mr. K. De appears for the respondents.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.04.09 14:19:54 +05'30' Moumita