Unknown vs For
2026 Latest Caselaw 2395 Tri

Tripura High Court

Unknown vs For on 8 April, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                      HIGH COURT OF TRIPURA
                                                            AGARTALA

                                                           LA App.5 of 2026

For Appellant(s)                                       :    Mr. Bidyut Majumder, Dy. SGI

For Respondent(s)                                      :    Mr. Sankar Kr. Deb, Sr. Advocate

Mr. Kohinoor N. Bhattacharya, G.A. Mr. Saugat Datta, Advocate Mr. Bidesh Debnath, Advocate

HON'BLE JUSTICE DR. T. AMARNATH GOUD

08.04.2026 Order

Admit.

Call for LCR.

List the matter for hearing once pleadings, if any are filed and exchanged among the parties and the LCR is received.

JUDGE

Sabyasachi G.

SABYASACHI GHOSH GHOSH Date: 2026.04.08 11:53:18 +05'30'