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Union Of India vs Shri Bimal Chandra Sukla Das And Ors
2026 Latest Caselaw 2380 Tri

Citation : 2026 Latest Caselaw 2380 Tri
Judgement Date : 7 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Union Of India vs Shri Bimal Chandra Sukla Das And Ors on 7 April, 2026

                                              Page 1 of 1


                                     HIGH COURT OF TRIPURA
                                             AGARTALA
                                       Crl. Petn. No.27 of 2026
         Union of India
                                                                    ---Petitioner(s)
                                               Versus

         Shri Bimal Chandra Sukla Das and Ors.
                                                                  ----Respondent(s)

For Petitioner(s) : Mr. Mridul Das, Adv. For Respondent(s) : None

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 07/04/2026

A request has been made on behalf of Learned Special P.P.,

Koushik Datta, for the petitioner, for the second time, by Learned

Counsel, Mridul Das. List the matter on 17.04.2026.





                                                                       JUDGE




Amrita

AMRITA         Digitally signed by
               AMRITA DEB

DEB            Date: 2026.04.08
               16:07:02 +05'30'
 

 
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