Sri Krishna Das vs Tripura University And Others
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Tripura High Court

Sri Krishna Das vs Tripura University And Others on 7 April, 2026

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                                      HIGH COURT OF TRIPURA
                                            AGARTALA

                                             WP(C) No.734 of 2024

 Sri Krishna Das
                                                                               ......Petitioner(s).
                                                Versus
 Tripura University and others
                                                                         ......Respondent(s).

For Petitioner (s) : Mr. Dipjyoti Paul, Advocate.

For Respondent(s) : Mr. B.P. Sahu, Senior Advocate.

Ms. Uttra Singh, Advocate. Mr. Ankit Singh, Advocate. Ms.Loha Liriina, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

07/04/2026

Mr. Dipjyoti Paul, learned counsel appearing for the petitioner has sought for time with consent of the other side.

Considered.

List this matter on 22.04.2026.

JUDGE

SAIKAT bySARMA

SARMA Date: 2026.04.07 17:45:39 +05'30'

Dinashree