Sri Ajoy Sinha vs The Managing Director And 3 Others
2026 Latest Caselaw 2368 Tri

Tripura High Court

Sri Ajoy Sinha vs The Managing Director And 3 Others on 7 April, 2026

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                                      HIGH COURT OF TRIPURA
                                            AGARTALA
                                         WP(C) No.88 of 2026
         Sri Ajoy Sinha, LDC
                                                                     ---Petitioner(s)
                                               Versus

         The Managing Director and 3 Others
                                                                   ----Respondent(s)

For Petitioner(s) : Mr. Saugat Datta, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A. Mr. Dulal Ch. Saha, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 07/04/2026

Learned Addl. G.A., Mr. M. Debbarma appears for State-

respondents and Learned Counsel, Mr. D. C. Saha appears for

respondent No.4 and seeks time to file counter-affidavit.

Learned Counsel, Mr. S. Datta appears on behalf of

respondent No.4.

List the matter on 24.07.2026.

                                                                        JUDGE




Amrita
AMRITA    Digitally signed by
          AMRITA DEB

DEB       Date: 2026.04.08
          16:13:29 +05'30'