The State Of Tripura & Ors vs Sri Rajesh Debbarma & Anr. ...
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Tripura High Court

The State Of Tripura & Ors vs Sri Rajesh Debbarma & Anr. ... on 7 April, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                    HIGH COURT OF TRIPURA
                          AGARTALA
                         W.A. 72/2025
The State of Tripura & ors.                              ----Appellant(s)
                       Versus
Sri Rajesh Debbarma & anr.                               ----Respondent(s)

For Appellant(s) : Mr. D. Sarma, Addl. GA For Respondent(s) : Mr. S. Bhattacharjee, Advocate

HON'BLE JUSTICE DR. T. AMARNATH GOUD HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA Order 07/04/2026

When the matter is called upon, both sides are present.

At the request of Mr. D. Sarma, learned Additional GA, list the matter

on 22.04.2026.

S.DATTA PURKAYASTHA,J                   DR.T. AMARNATH GOUD,J






 SAIKAT KAR                   SAIKAT KAR
                              Date: 2026.04.07
                              13:49:14 -04'00'