Sri Biplab Kanti Ghosh & 19 Others vs The State Of Tripura & 14 Others
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Tripura High Court

Sri Biplab Kanti Ghosh & 19 Others vs The State Of Tripura & 14 Others on 7 April, 2026

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                                                             HIGH COURT OF TRIPURA
                                                               _A_G_A_R_T_A_L_A_
                                                                WP(C) No.327 of 2025

                 Sri Biplab Kanti Ghosh & 19 others
                                                                                                .........Petitioner(s)
                                             -V E R S U S-
                 The State of Tripura & 14 others
                                                                                               .......Respondent(s)

For Petitioner(s) : Mrs. Sujata Deb(Gupta), Advocate. For Respondent(s) : Mr. B N Majumder, Sr. Advocate, Mr. Somik Deb, Sr. Advocate, Mr. Mangal Debbarma, Advocate, Mr. Karnajit De, Addl. G.A, Mr. Arijit Bhowmik, Advocate, Ms. Ishpa Chakma, Advocate, Mr. Kushal Deb, Advocate, Mr. Jishan Saned, Advocate,

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

07/04/2026

Mr. Mangal Debbarma, learned Additional Government

Advocate appears for the respondents No. 1 & 2 and states that the said

respondents would not be filing any counter affidavit in the Writ Petition.

Mr. B N Majumder, learned Senior Counsel appearing for the

respondents No. 3 to 5 states that he will file the counter affidavit by 10th

April, 2026.

Rejoinders, if any, be also filed in the meantime.

List on 23.04.2026 along with WP(C) No.571/2025.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.04.08 11:03:49 +05'30'