Unknown vs For
2026 Latest Caselaw 2325 Tri

Citation : 2026 Latest Caselaw 2325 Tri
Judgement Date : 6 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For on 6 April, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                            HIGH COURT OF TRIPURA
                                                  AGARTALA
                                               Mac. App No. 38/2026


  For Appellant(s)                             :        Mr. A. Acharjee,Advocate.
                                                        Ms. A. Dey, Advocate.
                                                        Ms. M. Basu, Advocate.
  For Respondent(s)                            :        Mr. P.Gautam, Sr.G.A.

                                HON'BLE JUSTICE DR. T. AMARNATH GOUD

                                                         ORDER

06.04.2026

Heard.

Call for the LCRs.

Meanwhile, both parties are at liberty to file and exchange their respective pleadings, if any.

List this matter once the LCRs is received by the Registry and both parties are ready.

Registry is directed to tag Mac. App No. 37 of 2026 along with this present appeal while the matter would be listed for admission.

DR. T. AMARNATH GOUD, J

Paritosh

SABYASAC SABYASACHI GHOSH HI GHOSH Date: 2026.04.08 10:53:56 +05'30'

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