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Dr. Biplab De vs The Tripura University And 4 Others
2026 Latest Caselaw 2314 Tri

Citation : 2026 Latest Caselaw 2314 Tri
Judgement Date : 6 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Dr. Biplab De vs The Tripura University And 4 Others on 6 April, 2026

                                        Page 1 of 1



                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                 WP(C)No.146 of 2025
          Dr. Biplab De
                                                                 ---Petitioner(s)
                                         Versus
          The Tripura University and 4 Others
                                                            ----Respondent(s)

For Petitioner(s) : Mr. Samarjit Bhattacharjee, Adv. For Respondent(s) : Mr. Kousik Paul, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

06/04/2026

Learned Counsel Mr. S. Bhattacharjee is present for the

petitioner.

Learned Counsel Mr. S. Bhattacharjee for the respondent

No.4 is reported to be absent today for his illness.

Learned Counsel Mr. K. Paul is present for the Tripura

University respondents.

List this matter on 08.04.2026.




                                                                    JUDGE




MOUMITA                      Digitally signed by
                             MOUMITA DATTA

DATTA                        Date: 2026.04.07
                             11:12:33 +05'30'
Moumita
 

 
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