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Sri Biplab Das And Anr vs The State Of Tripura And 3 Others
2026 Latest Caselaw 2311 Tri

Citation : 2026 Latest Caselaw 2311 Tri
Judgement Date : 6 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Biplab Das And Anr vs The State Of Tripura And 3 Others on 6 April, 2026

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                             HIGH COURT OF TRIPURA
                                     AGARTALA
                                  WP(C)No.95 of 2025
          Sri Biplab Das and Anr.
                                                                   ---Petitioner(s)
                                          Versus
          The State of Tripura and 3 Others
                                                             ----Respondent(s)

For Petitioner(s) : Mr. Arijit Bhaumik, Adv. For Respondent(s) : Mr. Karnajit De, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

06/04/2026

Learned Counsel Mr. A. Bhaumik is present for the petitioner.

Learned G.A. is reported to be out of state for medical

purpose.

Learned Counsel Mr. S. Bhattacharjee for the respondent

No.4 is also absent today for his illness.

Pleadings are complete.

List this matter on 15.05.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.04.07 11:09:01 +05'30' Moumita

 
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