Sabujer Rahaman @ Sabuj And Another vs The State Of Tripura
2026 Latest Caselaw 2308 Tri

Citation : 2026 Latest Caselaw 2308 Tri
Judgement Date : 6 April, 2026

[Cites 4, Cited by 0]

Tripura High Court

Sabujer Rahaman @ Sabuj And Another vs The State Of Tripura on 6 April, 2026

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                          HIGH COURT OF TRIPURA
                                  AGARTALA
                            Crl.Rev.P. No.25 of 2026
          Sabujer Rahaman @ Sabuj and Another
                                                                       ---Petitioner(s)
                                                     Versus
          The State of Tripura
                                                                   ----Respondent(s)

For Petitioner(s) : Mr. Debajit Biswas, Adv. For Respondent(s) : Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 06/04/2026

This petition is filed under Section 397 of Cr.P.C. read with

Section 401 of Cr.P.C. corresponding to Section 438 read Section

442 of BNSS for setting aside the order dated 30.01.2026 passed

by the Learned District and Sessions Judge, Sonamura, Sepahijala

in Crl. Misc. No.07 of 2025 arising out of Crl. Appeal No.09 of

2025 dismissing the application for suspension of sentence passed

by Learned CJM, Sepahijala District, Sonamura by order dated

04.08.2025 in connection with Case No.PRC (WP) 94 of 2024.

Learned P.P. Mr. R. Datta appears for the State and

submitted that this petition is not maintainable because since the

present petitioners in custody have already preferred an appeal

and against an order of Appellate Court no revision petition can lie

in view of Section 397 of Cr.P.C.

Heard both the sides.

Considered.

Let the record be called for from the concerned Trial Court.

The point regarding maintainability of this petition would be

taken up for consideration at the time of disposal of this petition.

List this matter on 30.04.2026.


MOUMITA              Digitally signed by MOUMITA
                     DATTA                                                JUDGE
DATTA                Date: 2026.04.07 11:04:21 +05'30'

Moumita