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Smt. Malabika Pal (Majumder) vs Union Of India & Others
2026 Latest Caselaw 2282 Tri

Citation : 2026 Latest Caselaw 2282 Tri
Judgement Date : 6 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Malabika Pal (Majumder) vs Union Of India & Others on 6 April, 2026

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                                                                       HIGH COURT OF TRIPURA
                                                                         _A_G_A_R_T_A_L_A_
                                                                          WP(C) No. 244 of 2026

                              Smt. Malabika Pal (Majumder)
                                                                                                          .........Petitioner(s)
                                                                           -V E R S U S-
                              Union of India & others
                                                                                                          .......Respondent(s)

For Petitioner(s) : Mr. T D Majumder, Sr. Advocate, Ms. Shipthang Rani Kaipeng, Advocate. For Respondent(s) : Mr. Bidyut Majumder, Dy. S.G.I, Mr. Dipankar Sharma, Addl. G.A, Mr. Rajib Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT =O=R=D=E=R=

06/04/2026

Notice to the respondents.

Mr. Bidyut Majumder, Deputy Solicitor General of India

accepts notice for respondents No. 1 & 2.

Mr. Dipankar Sharma, Additional Government Advocate

accepts notice on behalf of the respondent No.4.

Counter affidavit be filed by the next date of hearing.

List on 20.05.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA LODH LODH Date: 2026.04.06 13:51:53 +05'30'

 
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