Smt. Dipanwita Debnath vs Sri Paritosh Debnath
2026 Latest Caselaw 2256 Tri

Tripura High Court

Smt. Dipanwita Debnath vs Sri Paritosh Debnath on 3 April, 2026

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                                    HIGH COURT OF TRIPURA
                                          AGARTALA
                                     Crl. Rev. P. No.9 of 2025

      Smt. Dipanwita Debnath
                                                                           ---- Petitioner(s)
                                                    Versus
      Sri Paritosh Debnath
                                                                          ----Respondent(s)

For Petitioner(s) : Mr. Abir Baran, Adv. For Respondent(s) : Mr. Sankar Lodh, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

03/04/2026

Learned Counsel, Mr. Abir Baran is present on behalf of

the petitioner.

Learned Counsel, Mr. Sankar Lodh appears on behalf of

the respondents and seeks for an adjournment.

Request is considered.

List the matter on 24.04.2026.

JUDGE

MOUMITA DATTA Digitally signed by MOUMITA DATTA Date: 2026.04.04 05:53:54 -07'00' Deepshikha