Smt. Shanta Das vs The State Of Tripura And Others
2026 Latest Caselaw 2243 Tri

Tripura High Court

Smt. Shanta Das vs The State Of Tripura And Others on 3 April, 2026

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                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                             WP(C) No.51 of 2025

       Smt. Shanta Das
                                                                           ---- Petitioner(s)
                                                    Versus
       The State of Tripura and others
                                                                      ----Respondent(s)

For Petitioner(s) : Mr. Ishpa Chakma, Adv. For Respondent(s) : None.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

03/04/2026

Learned Counsel, Ms. Ishpa Chakma is present on

behalf of the petitioner.

None appears on behalf of the respondents when the

matter is taken up.

Pleadings are completed

List the matter for hearing on 06.07.2026.

JUDGE

MOUMITA DATTA Digitally signed by MOUMITA DATTA Date: 2026.04.04 05:55:56 -07'00'

Deepshikha