State Bank Of India vs The State Of Tripura And Ors
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Tripura High Court

State Bank Of India vs The State Of Tripura And Ors on 2 April, 2026

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                                          HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                             WP(C)No.471 of 2025
               State Bank of India
                                                                              ..........Petitioner(s)
                                                        Versus
               The State of Tripura and Ors.
                                                                            ..........Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Prabir Saha, Adv.

For Respondent(s) : Mr. M. Debbarma, Addl. G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

02/04/2026

List the matter on 09.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHA BHATTACHARJEE Date: 2026.04.04 RJEE 10:53:23 +05'30' Sabyasachi B