Sujit Nama & 6 Ors vs The State Of Tripura & 4 Ors
2026 Latest Caselaw 2204 Tri

Tripura High Court

Sujit Nama & 6 Ors vs The State Of Tripura & 4 Ors on 2 April, 2026

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                                           HIGH COURT OF TRIPURA
                                                  AGARTALA
                                               IA No. 01 of 2026
                                           in WP(C) No. 232 of 2026
             Sujit Nama & 6 Ors.
                                                                               ---- Applicant(s)

                                                          Versus
             The State of Tripura & 4 Ors.
                                                                             ----Respondent(s)

For Applicant (s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Samarjit Bhattacharjee, Adv. Mr. SC Majumder, Adv.

For Respondent(s) : Ms. Pinky Chakraborty, Advocate.

[

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 02/04/2026

Heard Learned Sr. Counsel Mr. Purusuttam Roy Barman,

assisted by Mr. Samarjit Bhattacharjee, Learned Counsel appearing for

the petitioners.

Learned Counsel Ms. Pinky Chakraborty, appears on behalf

of the all the respondents and prays for indulgence to obtain necessary

instructions on this regard.

Request is considered.

List the matter on 08.04.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.04.02 18:12:28 +05'30'

Satabdi