Mohammad Ruhul Amin & Anr vs The State Of Tripura & 4 Ors
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Tripura High Court

Mohammad Ruhul Amin & Anr vs The State Of Tripura & 4 Ors on 2 April, 2026

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                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
                                               WP(C) No. 169 of 2026
          Mohammad Ruhul Amin & Anr.
                                                                                ---- Petitioner(s)

                                                            Versus
          The State of Tripura & 4 Ors.
                                                                              ----Respondent(s)

For Petitioner (s) : None. For Respondent(s) : Mr. Dipankar Sarma, Add. GA.

[

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 02/04/2026

None appears for the petitioners when the matter is taken

up.

However, Learned Addl. GA Mr. Dipankar Sarma, appears

on behalf of the respondents and prays time to file counter affidavit.

Request is considered.

List the matter on 02.07.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.04.02 18:13:47 +05'30'

Satabdi