Unknown vs For Applicant(S) : Mr. B. Majumder
2026 Latest Caselaw 2193 Tri

Citation : 2026 Latest Caselaw 2193 Tri
Judgement Date : 2 April, 2026

[Cites 1, Cited by 0]

Tripura High Court

Unknown vs For Applicant(S) : Mr. B. Majumder on 2 April, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                       HIGH COURT OF TRIPURA
                              AGARTALA
                          I.A. No. 01 of 2025 in
                          LA. App No.24/2025

 For Applicant(s)         :        Mr. B. Majumder, Dy.SGI.
 For Respondent(s)        :        Mr. T.D. Majumder, Sr. Advocate.
                                   Mr. D. Kalai, Advocate.


             HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                    ORDER

02.04.2026 This application has been filed under Section 5 of the Limitation Act for condoning the delay of 413 days in preferring the connected appeal.

It is seen from the Registry's note dated 01.04.2026, that notices issued upon respondent Nos. 1 to 4 and 6 have been served properly. It is also seen that notice issued upon respondent No.5 has returned un-served with the report of the process server that the brother of the addressee refused to receive the notice as because the name of his brother does not match with the name as mentioned in the notice. He further said that the name of his brother is Prasenjit Tripura, instead of Pranjit Tripura. Further, it is seen that service report has not yet been received in respect of respondent No. 7.

However, Mr. T.D. Majumder, learned senior counsel assisted by Mr. D. Kalai, learned counsel has entered appearance on behalf respondent No.2.

Despite service of notice, there is no representation on behalf of respondent Nos. 1,3,4, 6 &7.

For the reasons stated in the accompanying affidavit and the averments made during the course of arguments, delay caused in preferring the appeal stands condoned.

Accordingly, this instant interlocutory application is allowed and thus, the same is disposed of.

DR. T. AMARNATH GOUD, J

Paritosh

SABYAS Digitally signed by SABYASACHI ACHI GHOSH Date: 2026.04.02 GHOSH 16:46:35 +05'30'