M/S. Zydus Healthcare Limited vs Sri Tathagata Paul & Others
2026 Latest Caselaw 2136 Tri

Tripura High Court

M/S. Zydus Healthcare Limited vs Sri Tathagata Paul & Others on 1 April, 2026

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                                                                HIGH COURT OF TRIPURA
                                                                  _A_G_A_R_T_A_L_A_
                                                                    WA No. 11 of 2026
                                                                       Along with
                                                                    WA No. 05 of 2026


                  M/S. Zydus Healthcare Limited
                                                                                               .........Appellant(s)
                                                                    -V E R S U S-
                  Sri Tathagata Paul & others
                                                                                              .........Respondent(s)

For Appellant(s) : Mr. Bikram Paul, Advocate, Mr. Anurag Lakotia, Advocate, Mr. Ramprasad Gope, Advocate. For Respondent(s) : Mr. Karnajit De, Addl. G.A, Mr. Dipankar Sharma, Addl. G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 01.04.2026 List the matter on 04.05.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA LODH LODH Date: 2026.04.01 14:20:27 +05'30'