Sri Litan Shil vs The State Of Tripura & 2 Others
2026 Latest Caselaw 2127 Tri

Citation : 2026 Latest Caselaw 2127 Tri
Judgement Date : 1 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Litan Shil vs The State Of Tripura & 2 Others on 1 April, 2026

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                                                            HIGH COURT OF TRIPURA
                                                              _A_G_A_R_T_A_L_A_
                                                               WP(C) No. 60 of 2026
              Sri Litan Shil
                                                                                              .........Petitioner(s)
                                          -V E R S U S-
              The State of Tripura & 2 others
                                                                                           .........Respondent(s)

For Petitioner(s) : Ms. Rajashree Purkayastha, Advocate. For Respondent(s) : Mr. Somyadeep Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 01.04.2026 Counsel for the petitioner shall place before this Court the

judgment of the Division Bench of this Court passed in WA No.74/2025 &

WA No.75/2025, on the next date of hearing.

List the matter on 09.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.04.01 14:19:05 +05'30'

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