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Sri Goutam Choudhury vs The State Of Tripura And 3 Ors
2025 Latest Caselaw 1129 Tri

Citation : 2025 Latest Caselaw 1129 Tri
Judgement Date : 12 September, 2025

Tripura High Court

Sri Goutam Choudhury vs The State Of Tripura And 3 Ors on 12 September, 2025

                                           Page 1 of 1


                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                 WP(C)No.372 of 2024
          Sri Goutam Choudhury
                                                                  ---Petitioner(s)
                                            Versus

          The State of Tripura and 3 Ors.
                                                                ----Respondent(s)

For Petitioner(s) : Ms. Adwitiya Chakraborty, Adv. For Respondent(s) : Mr. Dipankar Sharma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 12/09/2025 Learned Counsel Ms. A. Chakraborty appears for the

petitioner.

Learned Addl. G.A. Mr. D. Sharma is present for the

respondents.

Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.09.12 07:15:48 +05'30' Moumita

 
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