The Deputy Chief Engineer (Con-2) vs Mr. Dilip Das And Others
2025 Latest Caselaw 1128 Tri

Tripura High Court

The Deputy Chief Engineer (Con-2) vs Mr. Dilip Das And Others on 12 September, 2025

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                       HIGH COURT OF TRIPURA
                         _A_G_A_R_T_A_L_A_
                           CRP No.43 of 2025
The Deputy Chief Engineer (Con-2)
                                                                     ...... Petitioner(s)
                                     VERSUS
Mr. Dilip Das and others
                                                                      ...... Respondent(s)

For Petitioner(s) : Mr. Bidyut Majumder, Advocate. For Respondent(s) : Mr. P. Gautam, Sr. G.A., Mr. S.S. Debnath, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R=

12/09/2025 Heard both sides.

Judgment is reserved.

(M.S. RAMACHANDRA RAO, CJ)

DIPESH DEB Digitally signed by DIPESH DEB Date: 2025.09.12 21:04:22 +05'30'