Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sri Prashanta Saha vs Sri Abhishek Singh
2025 Latest Caselaw 1189 Tri

Citation : 2025 Latest Caselaw 1189 Tri
Judgement Date : 29 October, 2025

Tripura High Court

Sri Prashanta Saha vs Sri Abhishek Singh on 29 October, 2025

                                Page 1 of 2



                     HIGH COURT OF TRIPURA
                            AGARTALA
                     Cont.Cas(C) No.46 of 2025

1. Sri Prashanta Saha, S/O- Sri Bhupendra Chandra Saha, R/O- Near
Shiv Shani Mandir, Near Bhati Abhoynagar, Agartala, District- West
Tripura, Pin- 799002, Aged about- 45 years.

2. Sri Manoj Sarma, S/O Sri Sushil Ranjan Sarma, R/O- Nalgaria,
Ranirbazar, District- West Tripura, Pin- 799035, Aged about- 42 years.

3. Sri Amardip Debbarma, S/O- Sri Anada Debbarma, R/O- Gurkhabasti,
P.O.- Kathalbagan, Agartala, District- West Tripura, Pin- 799006, Aged
about- 42 years.

4. Sri Sudip Debnath, S/O- Late Jatindra Chandra Debnath, R/O- Nutan
Nagar, P.O.- Agartala, P.S.- Airport, District- West Tripura, Pin- 799009,
Aged about- 46 years.

5. Sri Arup Laskar, S/O- Bibhuti Bhushan Laskar, R/O- Jagaharimura,
Agartala, District- West Tripura, Pin- 799004, Aged about- 42 years.

6. Sri Anwesh Choudhury, S/O- Bibhuti Bhushan Choudhury, West
Gobindapur, P.O.+P.S.- Kailasahar, P.S.- Unakoti Tripura, Pin- 799277,
Aged about- 39 years.

7. Sri Tarak Lal Saha, S/O- Late Jaglal Saha, R/O- Jagaharimura,
Gourbari Lane, Agartala, District- West Tripura, Pin- 799004, Aged
about- 48 years.

8. Sri Bhaskar Roy, S/O- Sri Bena Bhushan Roy, North Gobindapur,
P.O.+P.S.- Kailasahar, P.S.- Unakoti Tripura, Pin- 799277, Aged about-
40 years.

9. Smt. Sumitra Biswas, W/O- Sri Dibakar Nath, Flat No.2-D, Roodraksh
Dinesh Palace, Joynagar Road No.6, P.O.- Agartala, P.S.- West Agartala,
District- West Tripura, Pin- 799001, Aged about- 41 years.
                                                     ......Petitioner(s).
                                    Vs.

1. Sri Abhishek Singh, IAS Power Department, Govt. of Tripura, P.O.-
Secretariat, P.S.- New Capital Complex, Dist- West Tripura, Pin-
799010.

2. Sri Biswajit Basu, Managing Director Tripura State Electricity
Corporation Ltd., Bidyut Bhawan, Banamalipur, P.O.- Agartala, P.S.-
West Agartala, Dist- West Tripura, PIN- 799001.

3. Er. R. Debbarma, DGM (HRD), Tripura State Electricity Corporation
Ltd., Bidyut Bhawan, Banamalipur, P.O.- Agartala, P.S.- West Agartala,
Dist- West Tripura, PIN- 799001.
                                                  ......Respondent(s).

For Petitioner (s) : Mr. Arijit Bhaumik, Advocate.

For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A. Mr. Kushal Deb, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

_O_R_D_E_R_

29.10.2025

Mr. Arijit Bhaumik, learned counsel under instructions

submits that the petitioners are not pressing this petition as the

judgment passed in the writ petition has been complied with by

respondents.

Considered.

Accordingly, the contempt petition stands dismissed being

not pressed.

JUDGE

SUJAY byGHOSH

GHOSH Date: 2025.10.30 14:51:55 +05'30'

Dinashree

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter