Sri Jatindra Das And Others vs The State Of Tripura And Others
2025 Latest Caselaw 1366 Tri

Tripura High Court

Sri Jatindra Das And Others vs The State Of Tripura And Others on 18 November, 2025

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                                                        HIGH COURT OF TRIPURA
                                                              AGARTALA
                                                                        WA No.45 of 2023
Sri Jatindra Das and others
                                                                                                 .........Appellant(s)
                                                                             Versus
The State of Tripura and others
                                                                                               .........Respondent(s)

For Appellant(s)                                              : Mr. Sankar Lodh, Advocate.
For Respondent(s)                                             : Mr. S.M. Chakraborty, Advocate General.
                                                                Mr. P. Roy Barman, Senior Advocate.
                                                                Mr. D. Sarma, Addl. G.A.
                                                                Mr. Samarjit Bhattacharjee, Advocate.


   HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO
        HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                                            ORDER

18/11/2025

Heard counsel for the parties.

The judgment is reserved.

(S. DATTA PURKAYASTHA, J) (M.S. RAMACHANDRA RAO, CJ)

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2025.11.19 15:20:19 +05'30'