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Unknown vs For
2025 Latest Caselaw 755 Tri

Citation : 2025 Latest Caselaw 755 Tri
Judgement Date : 23 May, 2025

Tripura High Court

Unknown vs For on 23 May, 2025

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                   HIGH COURT OF TRIPURA
                                         AGARTALA
                                   Mac. App No. 11 of 2025


     For Appellant(s)              :     Mr. P. K Ghosh, Advocate.

     For Respondent(s)             :     Mr. S. Datta, Advocate.


                         HON'BLE MR. JUSTICE T. AMARNATH GOUD

                                            ORDER

23.05.2025

When the case is called, there is no representation from the

appellant.

Mr. S. Datta, learned counsel appearing for the respondents

submits before this court that the appeal is not maintainable as the appellant

herein is only a noticee and the matter is covered by number of judgments

passed by this Hon'ble Court. He, therefore, prays to follow the same and

dismiss the present appeal.

Accordingly, list this matter on 28.05.2025, to hear the

learned counsel for the appellant.

JUDGE

Paritosh

SABYA Digitally signed by SABYASACHI SACHI GHOSH Date: 2025.05.23 GHOSH 17:32:48 +05'30'

 
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