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Go Digit General Insurance Limited vs Sri Nirendra Tripura & 2 Ors
2025 Latest Caselaw 738 Tri

Citation : 2025 Latest Caselaw 738 Tri
Judgement Date : 20 May, 2025

Tripura High Court

Go Digit General Insurance Limited vs Sri Nirendra Tripura & 2 Ors on 20 May, 2025

                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                        MAC App. No.104 of 2024

                Go Digit General Insurance Limited
                                                                              ----Appellant(s)
                                                         Versus
                Sri Nirendra Tripura & 2 Ors.

                                                                           ---- Respondent(s)

For Appellant(s) : Mr. Shubhajit Chakraborty, Adv. For Respondent(s) : Mr. Bibek Banerjee, Adv.

Ms. Saswati Nag, Adv. Ms. Ruma Majumder, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

20/05/2025

Heard both the sides.

Judgment is reserved.

JUDGE

Snigdha

MOUMIT Digitally signed by MOUMITA DATTA

A DATTA Date: 2025.05.21 13:06:46 +05'30'

 
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